Rajasthan High Court - Jaipur
M/S Autolite India Ltd vs Commissioner Of Central Excise ... on 1 October, 2021
Bench: Sabina, Manoj Kumar Vyas
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Central Excise Appeal No. 28/2017
M/s Autolite India Ltd.
----Appellant
Versus
Commissioner Of Central Excise Jaipur-I
----Respondent
Connected With D.B. Central/excise Appeal No. 29/2017 Mr Naresh Kumar Gupta Chief Manager
----Appellant Versus Commissioner Central Excise And Ser. Tax
----Respondent D.B. Central/excise Appeal No. 30/2017 Mr Mahipal Gupta Managingh Dir
----Appellant Versus Commissioner Of Central Excise Jaipur-I
----Respondent D.B. Central/excise Appeal No. 32/2017 M/s Shri Karni Kripa Road Lines Thr Pro.
----Appellant Versus Commissioner Central Excise And Ser. Tax
----Respondent D.B. Civil Writ Petition No. 7999/2018 Ms Shri Karni Kripa Road Lines
----Appellant Versus Commissioner
----Respondent D.B. Civil Writ Petition No. 8067/2018 Mr Naresh Kumar Gupta
----Appellant Versus Commissioner Of Central Excise
----Respondent D.B. Civil Writ Petition No. 8068/2018 Ms Autolite India Ltd (Downloaded on 05/10/2021 at 09:59:48 PM) (2 of 2) [EXCIA-28/2017]
----Appellant Versus Commissioner Of Central Excise
----Respondent D.B. Civil Writ Petition No. 8069/2018 Mr Mahipal Gupta
----Appellant Versus Commissioner Of Central Excise
----Respondent For Appellant(s) : Mr. Daksh Pareek, Advocate with Mr. Arjun Singh, Advocate For Respondent(s) : Mr. Kinshuk Jain, Advocate HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS Order 01/10/2021 Learned counsel for the appellants requests for an adjournment.
List after three weeks.
(MANOJ KUMAR VYAS),J (SABINA),J Hemant/32-39 (Downloaded on 05/10/2021 at 09:59:48 PM) Powered by TCPDF (www.tcpdf.org)