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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Maharashtra - Subsection

Section 62(3) in The Maharashtra Chit Funds Act, 1974

(3)The Registrar or the Inspector may apply for assistance to an officer in-charge of a police station, and take police officers to accompany and assist the Registrar or the Inspector in discharging his duties under this Act.