Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Delhi High Court - Orders

Rajasthan Rajya Vidyut Utpadan Nigam ... vs Union Of India, Ministry Of Coal And Anr on 20 February, 2019

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

$~41
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      W.P.(C) 7268/2018
       RAJASTHAN RAJYA VIDYUT UTPADAN
       NIGAM LTD.                              ..... Petitioner
                    Through: Mr P. S. Narsimha, Sr. Advocate with
                             Ms Aanchal Mullick, Advocate.

                          versus

       UNION OF INDIA, MINISTRY OF COAL AND
       ANR.                                     ..... Respondents
                     Through: Mr Kirtiman Singh, CGSC with Mr
                               Parth Semwal, Advocate.

       CORAM:
       HON'BLE MR. JUSTICE VIBHU BAKHRU
                    ORDER

% 20.02.2019 CM No.8245/2019 At the request of Mr Kirtiman Singh, learned counsel appearing for the respondents, list on 14.03.2019.

VIBHU BAKHRU, J FEBRUARY 20, 2019 MK