Delhi High Court - Orders
Rajasthan Rajya Vidyut Utpadan Nigam ... vs Union Of India, Ministry Of Coal And Anr on 20 February, 2019
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~41
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7268/2018
RAJASTHAN RAJYA VIDYUT UTPADAN
NIGAM LTD. ..... Petitioner
Through: Mr P. S. Narsimha, Sr. Advocate with
Ms Aanchal Mullick, Advocate.
versus
UNION OF INDIA, MINISTRY OF COAL AND
ANR. ..... Respondents
Through: Mr Kirtiman Singh, CGSC with Mr
Parth Semwal, Advocate.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 20.02.2019 CM No.8245/2019 At the request of Mr Kirtiman Singh, learned counsel appearing for the respondents, list on 14.03.2019.
VIBHU BAKHRU, J FEBRUARY 20, 2019 MK