Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] State of Jharkhand - Subsection Section 57(c) in Bihar Coal Mining Area Development Authority Rules, 1988 (c)no male except the Authority inspecting officer for the purpose of inspection shall enter into the public latrine or urinal intend for use of females.
