Gujarat High Court
Sanjay Suresh Paradhi vs State Of Gujarat on 14 May, 2020
Author: Umesh A. Trivedi
Bench: Umesh A. Trivedi
R/CR.MA/6795/2020 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/CRIMINAL MISC.APPLICATION NO. 6795 of 2020
======================================================
SANJAY SURESH PARADHI
Versus
STATE OF GUJARAT
======================================================
Appearance:
SUDHIR M KHANNA(7963) for the Applicant(s) No. 1
MR. PRANAV TRIVEDI, ADDL. PUBLIC PROSECUTOR(2) for the
Respondent(s) No. 1
======================================================
CORAM: HONOURABLE MR.JUSTICE UMESH A. TRIVEDI
Date : 14/05/2020
ORAL ORDER
Rule returnable on 22nd May, 2020.
Mr.Pranav Trivedi, learned APP waives service of rule on behalf of Respondent-State.
(UMESH A. TRIVEDI, J) MISHRA AMIT V./Ashish Page 1 of 1 Downloaded on : Thu May 14 22:19:50 IST 2020