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Gujarat High Court

Sanjay Suresh Paradhi vs State Of Gujarat on 14 May, 2020

Author: Umesh A. Trivedi

Bench: Umesh A. Trivedi

           R/CR.MA/6795/2020                                    ORDER




          IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

           R/CRIMINAL MISC.APPLICATION NO. 6795 of 2020

======================================================
                    SANJAY SURESH PARADHI
                            Versus
                      STATE OF GUJARAT
======================================================
Appearance:
SUDHIR M KHANNA(7963) for the Applicant(s) No. 1
MR. PRANAV TRIVEDI, ADDL. PUBLIC PROSECUTOR(2) for the
Respondent(s) No. 1
======================================================

CORAM: HONOURABLE MR.JUSTICE UMESH A. TRIVEDI

                               Date : 14/05/2020

                                ORAL ORDER

Rule returnable on 22nd May, 2020.

Mr.Pranav Trivedi, learned APP waives service of rule on behalf of Respondent-State.

(UMESH A. TRIVEDI, J) MISHRA AMIT V./Ashish Page 1 of 1 Downloaded on : Thu May 14 22:19:50 IST 2020