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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(6) in Andhra Pradesh Tourism Authority (Constitution, Functions and Powers) Rules, 2016

(6)The Authority may be constituted of such groups/institutes/silparamams, which may further be sub-divided into divisions/sections/teams/wings. Each group/institute/silparamam may be headed by Director or persons of experience/skills lesser than a Director subject to the administrative control of Chief Executive Officer.