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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Madhya Pradesh - Subsection

Section 30(3) in Rajmata Vajaya Raje Scindia Krishi Vlshwavidyalaya Adhniyam, 2009

(3)The Academic Council shall have power to co-opt as members two persons having special knowledge or experience in the subject, matter of any particular business, which may come before the Academic Council for consideration and the members so co-opted shall have all the rights of the members of the Academic Council in regard to the transaction of the business in relation to which they may be co-opted.