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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(2)(b) in Punjab Gau-Sewa Commission Act, 2014

(b)[ Non-official member:- [Substituted by Punjab Act No. 18 of 2016, dated 13.5.2016]