Section 190(20) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020
(20)The Corporation shall provide each person who pays property tax anacknowledgement or Khata for the payment of such tax, and suchacknowledgement or Khata provided shall be distinct for lawful and unlawfulbuildings or vacant land and the format of such acknowledgement or Khata shallbe prescribed from time to time under the rules.
