Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] Union of India - Subsection Section 7(4) in The Cine-Workers And Cinema Theatre Workers (Regulation Of Employment) Act, 1981 (4)The Central Government may, if it so thinks fit, appoint two persons as assessors to advise the Tribunal in any proceedings before it.
