Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 13 in The Maharashtra Educational Institutions (Transfer Of Managers) Act, 1971 13. Power of State Government to give directions to Societies. The State Government may give to the Society such directions as it may deem fit and necessary and the Society shall carry out these directions.
