Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 19 in THE INDIAN ANTARCTIC ACT, 2022 19. Prohibition of introducing specified substances and products. No person, vessel or aircraft shall introduce into Antarctica any substance or product as may be prescribed.
