Section 16 in Andhra Pradesh Municipalities (Advertisement Tax) Rules, 1967
16. Materials used for the writing, etc., of advertisement to be in accordance with the approved specifications of the Commissioner.
- The material that is used for the writing, printing, painting, preparing, erecting, exhibiting, fixing, retaining, displaying or maintaining sky-sign or any other advertisement shall be in accordance with the orders issued and specification approved by the Commission from time to time.
