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State of Rajasthan - Section

Section 39 in Rajasthan Agricultural University Act, 1962

39. Annual report.

- The annual report to the University shall be prepared under the direction of the Vice-Chancellor and [circulated amongst the members of the Board] [Substituted, by Act No. 27 of 1964 dated 18-11-1964.] one month before the annual meeting of the Board at which it is to be considered. The annual report, as approved by the Board shall be [sent to the State Government for being] [Inserted by Act No. 27 of 1964 dated 18-11-1964.]laid on the table of the House of the State Legislature.