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Himachal Pradesh High Court

Naresh Kumar vs . Hrtc & Anr. on 3 August, 2023

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Naresh Kumar Vs. HRTC & anr.

CWP No.7401 of 2022 .

03.08.2023 Present: Mr. Nishant Khidtta Advocate for the petitioner.

Mr. Shyam Singh Chauhan, Advocate, for the respondents.

List on 04.08.2023, to enable learned counsel for the respondents to have instructions in the matter.

Jyotsna Rewal Dua Judge August 3, 2023 (R.Atal) ::: Downloaded on - 03/08/2023 20:53:27 :::CIS