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State of Bihar - Section

Section 115 in The Bihar Government Estates (Khas-Mahal) Manual, 1953

115. Tahsildari schemes.

- A minimum rental of Rs. 4,000 has been fixed for an estate or group of estates as the qualification for management by a special tahsildari establishment. Estates and groups of estates with a rental of less than that amount which cannot be included in an existing scheme or amalgamated with other adjacent estates to form a new scheme, must be managed without additional cost by the subordinate executive establishment of the district.