Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 21 in The Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991 21. Review of orders of suspension of Government Servants - Existing orders reiterated - Further instructions - Issued. (G.O. Ms. No. 526, G. A. (Ser-C) Department , dated 19-08-2008)Ref : - 1. G.O. Ms. No. 86, G. A. (Ser-C) Department , dated 08-03-1994.
