Delhi High Court - Orders
Vinita Sharma & Ors vs Sanjay Sharma & Ors on 21 January, 2019
Author: J.R. Midha
Bench: J.R. Midha
$~O-10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 1471/2012 & I.A. 5266/2016
VINITA SHARMA & ORS ..... Plaintiffs
Through : Mr. Mukesh Kumar, Adv. for
Ms. Padma Priya, Adv. for P-1.
Mr. Varun S. Ahuja, Adv. for P-2.
versus
SANJAY SHARMA & ORS ..... Defendants
Through : Mr. Purushottam Kr. Jha, Adv.
for D-5&6.
CORAM:
HON'BLE MR. JUSTICE J.R. MIDHA
ORDER
% 21.01.2019 List before Delhi High Court Mediation and Conciliation Centre on 28th January, 2019 at 04:00 p.m. List for reporting outcome of the mediation proceedings on 7th March, 2019.
J.R. MIDHA, J.
JANUARY 21, 2019 mk