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[Cites 0, Cited by 0] [Section 43] [Entire Act]

Union of India - Subsection

Section 43(iii) in The Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Rules, 1996

(iii)if he is in service under the Central Government or a State Government, he shall seek retirement from such service before his appointment to the post; and