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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(5) in The M.P. Gram Panchayat (Annual Accounts and Administration Report) Rules, 1998

(5)State of loans received from State Government, District Panchayat, Janpad Panchayat or other institution and payment made during the period of financial year in Form-7.