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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2)(s) in The Industrial Reconstruction Bank Of India Act, 1984

(s)"State Bank" means the State Bank of India constituted under section 3 of the State Bank of India Act, 1955 (23 of 1955);