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[Cites 0, Cited by 0] [Section 314(2)] [Section 314] [Entire Act]

State of Uttar Pradesh - Subsection

Section 314(2)(d) in Uttar Pradesh Municipal Corporation Act, 1959

(d)steps to be taken under Section 301 by the Municipal Commissioner for safety and convenience of the public when any work in or near to streets is in execution.