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State of Tamilnadu - Section

Section 25 in The Tamil Nadu Agricultural Labourers-Farmers (Social Security and Welfare) Scheme, 2006

25. Scheme not to apply in certain cases.

- The relief or assistance as under clauses 18 to 24 above shall not be claimed, if a relief or assistance or grant for a similar nature was availed under any other Central or State Government Schemes.