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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(6) in The Maharashtra Employees Of Private Schools (Conditions Of Service) Regulations Act, 1977

(6)“Director” means the Director of Education or the Director of Technical Education or the Director of Vocational Education and Training or the Director of Art as the case may be, appointed as such by the State Government;