Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 179] [Entire Act]

Union of India - Section

Section 108 in The Income Tax Act, 1961

108. Savings for company in which public are substantially interested.

- [Omitted by Finance Act, 1987 (11 of 1987), section 41 (w.e.f. 1-4-1988).]