Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 63(2)] [Section 63] [Entire Act]

State of West Bengal - Subsection

Section 63(2)(b) in The Calcutta Improvement Act, 1911

(b)particulars of the land (shown in such plan) [comprised within the proposed public park or] [Inserted by W. B. Act 32 of 1955.] through which the proposed public street will pass.