Delhi High Court - Orders
Parle Agro Private Limited vs Pepsico Inc & Anr on 11 August, 2025
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.O. (COMM.IPD-TM) 5/2021 & I.A. 10974/2021
PARLE AGRO PRIVATE LIMITED .....Petitioner
Through: Mr. Chander M. Lall, Senior
Advocate with Mr. Ankur Sangal, Mr.
Ankit Arvind and Mr. Shashwat
Rakshit, Advocates.
versus
PEPSICO INC & ANR. .....Respondents
Through: Mr. Dayan Krishnan, Senior
Advocate with Mr. Dheeraj Nair, Ms.
Avni Sharma, Mr. Angad Bani, Mr.
Deepak Gogia, Mr. Aadhar Nautiyal
and Mr. Sukrit Seth, Advocates.
CORAM:
HON'BLE MR. JUSTICE TEJAS KARIA
ORDER
% 11.08.2025
1. The learned Senior Counsel for the Petitioner submits that the Written Submissions on behalf of the Petitioner is ready to be filed.
2. The learned Senior Counsel for Respondent No. 1 submits that Respondent No. 1 shall also file the Written Submissions within a period of two weeks. Let the Written Submissions by the Petitioner as well as Respondent No. 1, not exceeding five pages, along with all the case laws relied upon therein be filed within a period of two weeks from date.
3. List for final hearing on 13.10.2025.
TEJAS KARIA, J AUGUST 11, 2025/sms This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/08/2025 at 22:41:12