Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 4 in Indian Electricity (Andhra Pradesh Amendment) Act, 2000 4. Insertion of new Sections 49B to 49I. - After Section 49A of the Principal Act, the following Sections shall be inserted, namely:-
