Gujarat High Court
Parmar Narmadaben Wd/O. Vithalbhai ... vs Amratlal Motibhai Prajapati & 4 on 22 January, 2016
Author: S.R.Brahmbhatt
Bench: S.R.Brahmbhatt, K.J.Thaker
C/FA/57/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
FIRST APPEAL NO. 57 of 2016
With
CIVIL APPLICATION NO. 160 of 2016
In
FIRST APPEAL NO. 57 of 2016
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PARMAR NARMADABEN WD/O. VITHALBHAI RAMABHAI & 3....Appellant(s)
Versus
AMRATLAL MOTIBHAI PRAJAPATI & 4....Defendant(s)
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Appearance:
MASUDIQBAL H RATHOD, ADVOCATE for the Appellant(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE S.R.BRAHMBHATT
and
HONOURABLE MR.JUSTICE K.J.THAKER
Date : 22/01/2016
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE S.R.BRAHMBHATT) Notice, returnable on 19TH FEBRUARY, 2016. As the notice is being issued, it is expected of the parties to be ready with matter so that an end can be put to the entire controversy, on the next date of hearing.
(S.R.BRAHMBHATT, J.) (K.J.THAKER, J) UMESH Page 1 of 1 HC-NIC Page 1 of 1 Created On Tue Jan 26 01:59:36 IST 2016