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Gujarat High Court

Parmar Narmadaben Wd/O. Vithalbhai ... vs Amratlal Motibhai Prajapati & 4 on 22 January, 2016

Author: S.R.Brahmbhatt

Bench: S.R.Brahmbhatt, K.J.Thaker

                   C/FA/57/2016                                                 ORDER



                  IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                                  FIRST APPEAL NO. 57 of 2016
                                               With
                            CIVIL APPLICATION NO. 160 of 2016
                                                 In
                                  FIRST APPEAL NO. 57 of 2016
         ==========================================================
         PARMAR NARMADABEN WD/O. VITHALBHAI RAMABHAI & 3....Appellant(s)
                                    Versus
                 AMRATLAL MOTIBHAI PRAJAPATI & 4....Defendant(s)
         ==========================================================
         Appearance:
         MASUDIQBAL H RATHOD, ADVOCATE for the Appellant(s) No. 1
         ==========================================================
                 CORAM:       HONOURABLE MR.JUSTICE S.R.BRAHMBHATT
                                                   and
                                HONOURABLE MR.JUSTICE K.J.THAKER
                                   Date : 22/01/2016
                                         ORAL ORDER

(PER : HONOURABLE MR.JUSTICE S.R.BRAHMBHATT) Notice, returnable on 19TH FEBRUARY, 2016. As the notice is being issued, it is expected of the parties to be ready with matter so that an end can be put to the entire controversy, on the next date of hearing.

(S.R.BRAHMBHATT, J.) (K.J.THAKER, J) UMESH Page 1 of 1 HC-NIC Page 1 of 1 Created On Tue Jan 26 01:59:36 IST 2016