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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(3) in Tamil Nadu Panchayats (Opening and Maintenance of Market) Rules, 2000

(3)After receipt of the opinion of the Deputy Director of Public Health and Preventive Medicine or on the expiry of thirty days of sending the proposal to him, the executive authority or the commissioner, as the case may be, shall issue a notice in writing, asking him to carry out measures on the suggestion, or to fulfil the conditions prescribed, if any, by the Deputy Director of Public Health and Preventive Medicine.