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[Cites 0, Cited by 0] [Section 93(1)] [Section 93] [Entire Act]

State of Himachal Pradesh - Subsection

Section 93(1)(b) in Himachal Pradesh Co-Operative Societies Act, 1968

(b)an order of the Registrar made under sub-section (4) of section 11 refusing to register an amendment of the bye-laws of a society;