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[Cites 0, Cited by 0] [Section 62JH] [Entire Act]

State of Jharkhand - Subsection

Section 62JH(5) in Bihar Factories Rules, 1950

(5)The Chief Inspector may issue guidelines for formulation of disaster control and management plans. The Chief inspector as well as the District Emergency Authority in consultation with the Chief Inspector may also direct modifications of the disaster control and management plan in respect of a factory as may be necessary from time to time.