Himachal Pradesh High Court
Yuv Raj vs Ses Ram on 2 March, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Yuv Raj Versus Ses Ram
RSA No. 81 of 2021.
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02.03.2022 Present:- Mr. Sanjeev Kuthiala, Senior Advocate with Ms. Anaida Kuthiala, Advocate, for the appellant.
Mr. Sunil Mohan Goel, Advocate, for the respondent.
CMP No. 12170 of 2021.
Learned counsel for the respondent prays for and is granted three weeks' time to comply with the previous order. List on 30.03.3022.
r (Tarlok Singh Chauhan) Judge 2nd March, 2022.
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