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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 8(ii) in Arunachal Pradesh Forest and Special Tiger Protection Force Act, 2012

(ii)Award any or more of the following punishments to any member of the Forces who willfully breaches any rules or regulation or discharges his duty in a careless manner or who by any act of his own renders himself unfit for the discharge thereof, namely;