Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 18 in The Rajasthan State Pollution Control Board Employees Service Rules and Regulations, 1993

18. Inviting of Applications.

- Application for direct recruitment to posts in the service shall be invited by the Board/Appointing Authority by advertising the vacancies to be filed in the news paper & notifying it to the Employment Ex-Change or in such other manner as may be deemed fit.