Section 3(1)(i) in The Civil Defence Act, 1968

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

(i)prohibiting or regulating the possession, use or disposal of—

(i)explosives, inflammable substances, corrosive and other dangerous substances or articles, arms and ammunition;

(ii)vessels;

(iii)wireless telegraphic apparatus;

(iv)aircraft; and

(v)photographic and signalling apparatus and any means of recording information;

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