Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 74E in Civil Suit Rules (Assam) 74E. The Government pleader should not appear to oppose an application to sue in forma pauperis unless directed to do so by the Deputy Commissioner. He should, however, appear to oppose all applications for leave to appeal in forma pauperis.
