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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Telangana - Subsection

Section 10(b) in Telangana Tax on Professions, Trades, Callings and Employments Act, 1987

(b)within one month of the date of enrollment in respect of an assessee who is enrolled afrer the 31st May of a year; in the prescribed manner.