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State of West Bengal - Section

Section 123 in The West Bengal Co-Operative Societies Act, 1983

123. Provisions of sections 116, 117 and 120 to apply to loans issued against Gehan. -

The provisions of sections 116, 117 and 120 shall apply, mutatis mutandis, to loans issued against a Gehan or immovable property and hypothecation of assets created with the help of loan.