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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2)(f) in The Vice-President's Pension Act, 1997

(f)[ to travel anywhere in India, accompanied by spouse or a companion or a relative, by the highest class by air, rail or steamer;] [Substituted by Act 45 of 1999, section 2 for clause (f) (w.e.f. 30.12.1999).]