Section 11 in The Orissa Muhammedan Marriages and Divorces Registration Rules, 1976
11.
When a Muhammedan Registrar makes over his office to a successor, a certificate shall be signed by both jointly indicating the date on which the office is made over and of the safety of correctness of the records ; and this certificate shall be forwarded by the District Registrar to the Inspector-General of Registration.
