Section 20(5) in Andhra Pradesh Farmers Management of Irrigation Systems Rules
(5)If an elector to whom a ballot paper has been issued refuses, after warning given by the Polling Officer to observe the procedure laid down in sub-rule (2) the ballot paper issued to him shall, whether he has recorded his vote thereon or not, be taken back from him by the Polling Officer or a polling clerk under the direction of the Polling Officer.
