Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(1) in Chhattisgarh State Eligibility Test Rules, 2013

(1)Candidates belonging to General and Other Backward Classes category must have passed post graduate or equivalent examination with at least 55% marks (or an equivalent grade in a grading system) from a recognized university so as to appear in SET examination.