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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 11(1)(vii) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(vii)Such other functions as may be entrusted to the Board by the State Government.