Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of West Bengal - Subsection Section 10(c) in Police Regulations, Calcutta, 1968 (c)To judge an officer's merit it is necessary to scrutinize most carefully the work he has actually done and the circumstances, whether favourable or unfavourable, in which he had done it.
