Delhi High Court - Orders
Ms Shri Venkatesh Aiyer Lingam ... vs Delhi Development Authority & Ors on 12 March, 2025
Author: Prateek Jalan
Bench: Prateek Jalan
$~41
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 375/2024
MS SHRI VENKATESH AIYER LINGAM PROPERTIES PVT
LTD .....Petitioner
Through: Mr. Prakhar Mani Tripathi,
Advocates.
versus
DELHI DEVELOPMENT AUTHORITY & ORS. .....Respondents
Through: Ms. Shobhana Takiar, Standing
Counsel for DDA with Mr. Kuljeet
Singh and Mr. Prateek Dhir,
Advocates.
Ms. Avni Singh, Advocate for
GNCTD.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 12.03.2025 The matter could not be taken up for hearing due to paucity of time.
List on 25.09.2025.
(BY ORDER) COURT MASTER MARCH 12, 2025 'vc' This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/03/2025 at 21:22:42