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[Cites 0, Cited by 0] [Section 4A(2)] [Section 4A] [Entire Act]

State of Tamilnadu - Subsection

Section 4A(2)(iii) in The Tamil Nadu Prohibition Of Harassment Of Women Act, 1998

(iii)is rash or negligent, shall be punished with imprisonment of either description for a term which may extend to ten years and with fine which shall not be less than twenty-five thousand rupees.