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State of Maharashtra - Section

Section 101 in The Maharashtra Cooperative Societies Rules, 1961

101. Certificate of purchase.

- The certificate to be granted by a [Cooperative Agriculture and Rural Multipurpose Development Bank] [Substituted 'Land Development Bank' by Notification No. CSL-2014/697/C.R.04/13C, dated 30.8.2014 (w.e.f. 23.12.1961).] under sub-section (1) of Section 136 shall be in Form 'T'.