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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Bihar - Subsection

Section 33(4) in Revised Rules Under Sections 18 and 24 of the Bengal Mohammadan Marriages and Divorce Registration Act, 1876

(4)If all the persons required by Section 11 to sign the entry in the proper register fail to appear within the time limit for such appearance by the Mohammadan Registrar under Rule 23.