Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(q) in Agriculture University, Jodhpur Act, 2013

(q)to do all such acts and things whether incidental to the powers aforesaid or not as may be required in order to further the objects of the University.